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State of Telangana - Section

Section 21 in Professor Jayashankar Telangana State Agricultural University Act, 1963

21. The Academic Council.

(1)The Academic Council shall consist of the following members, namely:-
(a)the Vice-Chancellor of the University;
(b)the Vice-Chancellors of the Andhra University, the Osmania University and Sri Venkateswara University;
(c)the Director of Agriculture;
(d)the Director of Animal Husbandry;
(e)[ the Director of Agricultural Experiment Stations; [Substituted by Act No.50 of 1976.]
(f)the Director of Extension;
(ff)the Dean of the Indian Veterinary Research Institute;]
(g)the Deans of the various Faculties;
(h)the Dean of Student Affairs;
(i)the Heads of Departments of the various Faculties;
(j)the Professors of the University; and
(k)[ the Principals of the University Colleges; [Substituted by Act No.50 of 1976.]
(l)two members of the Board referred to in clauses (e) and (f) of sub-section (2) of section 19;
(m)four persons nominated by the Vice-Chancellor, of whom two shall be from amongst the teachers for such period as may be prescribed.]
(2)The Academic Council may co-opt as members not more than ten persons, for such period and in such manner, as may be prescribed so as to secure adequate representation of different aspects of agriculture.
(3)The Vice-Chancellor shall be ex-officio Chairman of the Academic Council.