Section 6 in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016
6. Passing of the Examination.
(1)The standard for passing the post-training examination shall be of fifty per cent of the total marks, assigned in each paper.(2)An unsuccessful candidate who secures sixty percent or more marks in one or more papers shall be exempted from appearing in that or those papers at the subsequent examinations.
