Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(1) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016 (1)The standard for passing the post-training examination shall be of fifty per cent of the total marks, assigned in each paper.
