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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)The following accounts registers shall be maintained by the Council, namely :
(i)Cash
(ii)Register of Security
(iii)Register of Dead Stock and Furniture
(iv)Stock Register of Cheque Books
(v)Acquittance Roll
(vi)Register of Grant-in-aid.