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State of Odisha - Section

Section 57 in The Orissa Veterinary Practitioners Rules, 1976

57. Accounts Register.

(1)The following accounts registers shall be maintained by the Council, namely :
(i)Cash
(ii)Register of Security
(iii)Register of Dead Stock and Furniture
(iv)Stock Register of Cheque Books
(v)Acquittance Roll
(vi)Register of Grant-in-aid.
(2)The Form in respect of each of the above register shall conform to those already in use in Government officers and shall be prescribed by the Council after such modifications as may be necessary to suit the purpose.
(3)The Registrar shall be responsible for proper maintenance of registers.