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State of Uttar Pradesh - Section

Section 6F in The U.P. Consumer Protection Rules, 1987

6F. Payment of the salary and other allowances.

(1)The salary, remuneration and other allowances shall be defrayed out of the Consolidated Fund of the State Government.
(2)The President and the Members of the State Commission shall be eligible for such travelling allowance and daily allowance on official tour as are admissible to Grade 1 officer of the State Government.