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[Cites 0, Cited by 0] [Section 6F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6F(2) in The U.P. Consumer Protection Rules, 1987

(2)The President and the Members of the State Commission shall be eligible for such travelling allowance and daily allowance on official tour as are admissible to Grade 1 officer of the State Government.