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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

(3)*Candidate is granted additional chance, a copy of order is attached.Place .......Date.........(Signature and Designation of the Head of Department/office)* Strike out whichever is not applicable.Appendix 'D'[See Rule 10]
Papers under the old rules Corresponding Papers under these rules
Paper I :Service Matter (With books)(100 Marks) Paper I :Service Matter (With books)(100 Marks)
Paper II :Account Matter (With books)(100 Marks) Paper II :Account Matter (With books)(100 Marks)