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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(vii) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(vii)the provisions for the persons by whom and the forms in which copies of documents and entries in the books of the Market Committee may be certified and the charges to be levied for the supply of such copies;