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[Section 20]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 20(2) in Jammu and Kashmir Combined Competitive Examination Rules, 2018
| 1. The writtenexamination will consist of the following papers :- | |
| Qualifying Paper : | |
| English | 300 Marks |
| Papers to be counted for merit : | |
| Paper-I | |
| Essay | 250 Marks |
| Paper-II | |
| General Studies-I | 250 Marks |
| (Indian Heritage and Culture, History and Geography of the Worldand Society) | |
| Paper-III | |
| General Studies -II | 250 Marks |
| (Governance, Constitution, Polity, Social Justice andInternational relations) | |
| Paper-IV | |
| General Studies-III | 250 Marks |
| (Technology, Economic Development, Bio-diversity, Environment,Security and Disaster Management) | |
| Paper-V | |
| General Studies-IV | 250 Marks |
| (Ethics, Integrity and Aptitude) | |
| Paper-VI | |
| Optional Subject - Paper -I | 250 Marks |
| Paper-VII | |
| Optional Subject - Paper-II | 250 Marks |
| Sub-Total (Written test) | 1750 Marks |
| Personality Test (interview) | 250 Marks |
| GrandTotal : | 2000 Marks |