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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(iv) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(iv)Each paper will be of two hours duration. Blind candidates and the candidates with Locomotor Disability and Cerebral Palsy where dominant (writing) extremity is affected to the extent of slowing the performance or function (minimum of 40% impairment) will however ; be allowed an extra time of twenty minutes per hour for each paper.