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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(2)(c) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

(c)Felling of trees in consultation with Divisional Forest Officer in case of forest areas and in consultation with the Additional Collector in other areas;