Section 40(3)(a) in Assam General Sales Tax Act, 1993

[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(3)(a) in Assam General Sales Tax Act, 1993

(a)Maintain correct and complete accounts of dispatches and arrivals of goods and also of stock and goods manufactured or transferred in a register in such form as may be laid down by the Commissioner by a notification; and

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State of Assam - Subsection

Section 40(3)(a) in Assam General Sales Tax Act, 1993