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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(c) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(c)that there has been a failure to comply with any of the provisions of Rules 24, [24-A] [Inserted by Notification No. 10-F-1-48-04-XVIII-3, dated 20-8-2004.], 25, 26; and