Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Punjab - Subsection Section 17(3) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974 (3)In any case to which the provisions of sub-regulations (1) and (2) do not apply that amount shall be payable to the persons legally entitled to it.
