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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(d)to the whole building whether existing or new building (except only to that part of the building, which is consistent with these Regulations) in case of alteration of a building;