Section 3 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
3. Application.
- Subject to the provisions of the Act, these Regulations shall apply :(a)to the planning, design and construction of the building in case of erection of a building;(b)to all parts of the building whether removed or not, and in case of removal of whole or any part of a building;(c)to remaining part of the building after demolition and work involved in the demolition in case of demolition of whole or any part of a building;(d)to the whole building whether existing or new building (except only to that part of the building, which is consistent with these Regulations) in case of alteration of a building;(e)to all parts of the building affected by the change in case of change of occupancy of a building; and(f)to use of any land or building where sub-division of land is undertaken or use of any land or building is changed.
