Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018 (2)The Finance Advisory Committee shall advise on policy matters relating to -(i)long-term mobilisation of financial resources;(ii)annual budget; and(iii)annual financial statements.
