Section 4 in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018
4. Composition and Functions of Finance Advisory Committee.
(1)The Finance Advisory Committee shall consists of the following members, namely:-(i)Special Secretary or Additional Secretary and Financial Adviser, Ministry of Consumer Affairs, Food and Public Distribution - Chairman;(ii)Director General of the Bureau;(iii)Additional Secretary or Joint. Secretary, Department of Consumer Affairs in the Ministry of Consumer Affairs, Food and Public Distribution;(iv)one representative of the National Institute of Financial Management, Faridabad;(v)one representative of the Office of Comptroller General of Accounts;(vi)Chief Financial Officer of Bureau of Energy Efficiency;(vii)any other member, as nominated by the Chairman;(viii)Deputy Director General (Finance) of the Bureau - Member-Secretary.(2)The Finance Advisory Committee shall advise on policy matters relating to -(i)long-term mobilisation of financial resources;(ii)annual budget; and(iii)annual financial statements.
