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State of Punjab - Section

Section 17 in The Punjab Shops and Commercial Establishments Rules, 1958

17. Safety.

(1)Every dangerous part of a machinery in an establishment shall be security fenced by safeguards of substantial construction which shall be kept in position while the parts of machinery they are fincing are in motion or in use.
(2)In every establishment, where manufacturing process is carried on with the aid of electric power, suitable devices for cutting off power in emergencies from running machinery shall be provided and maintained.
(3)No employee with loose fitting clothes on shall be allowed or made to work near the moving machinery or belt and the tight fitting clothes for the purpose will be provided by the employer.