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State of West Bengal - Section

Section 41A in West Bengal Co-operative Societies Act, 2006

41A. [ Participation etc. in management of Co-operative Society.- (1) The members of a Co-operative Society shall participate in the management of the Co-operative Society by attending at least such number of meetings of the Co-operative Society as may be prescribed and utilize the minimum level of service.

(2)The State Government shall provide for the co-operative education and training to the members of a Co-operative Society in such manner as may be prescribed.] [Section 41A Inserted by section 10, ibid, w.r.e.f. 19.2.2013.]