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[Cites 0, Cited by 0] [Section 41A] [Entire Act]

State of West Bengal - Subsection

Section 41A(2) in West Bengal Co-operative Societies Act, 2006

(2)The State Government shall provide for the co-operative education and training to the members of a Co-operative Society in such manner as may be prescribed.] [Section 41A Inserted by section 10, ibid, w.r.e.f. 19.2.2013.]