Himachal Pradesh High Court
Dr. Suman Rao vs . State Of H.P. & Ors. on 27 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dr. Suman Rao Vs. State of H.P. & Ors.
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Cr.MMO No. 608 of 2022 27.12.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Tejasvi Dogra, Advocate, for the petitioner.
Mr. Dinesh Thakur, Additional Advocate General, for the respondents.
[ On request of learned Additional Advocate appropriate bench.
r to
General, matter is adjourned. List on 03.03.2023 before
Interim to continue.
(Vivek Singh Thakur), Judge.
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