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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Dr. Suman Rao vs . State Of H.P. & Ors. on 27 December, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Dr. Suman Rao Vs. State of H.P. & Ors.

.

Cr.MMO No. 608 of 2022 27.12.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Tejasvi Dogra, Advocate, for the petitioner.

Mr. Dinesh Thakur, Additional Advocate General, for the respondents.

[ On request of learned Additional Advocate appropriate bench.

                       r            to
             General, matter is adjourned.          List on 03.03.2023 before

Interim to continue.

(Vivek Singh Thakur), Judge.

27th December, 2022 (subhash) ::: Downloaded on - 29/12/2022 20:40:23 :::CIS