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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(27) in New Okhla Industrial Development Area Building Regulations, 2010

27.2Note:- Basement shall be permitted within the building line only i.e. area after leaving setbacks.The internal height of the basement (floor to ceiling) shall be minimum 2.4 metre and maximum 4.5 metre and shall be used for parking and storage only.All formalities as per clause (viii) of sub regulation (2) of regulation 24.1will have to be completed for construction of basement.