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State of Uttar Pradesh - Section

Section 27 in New Okhla Industrial Development Area Building Regulations, 2010

27. Construction on Plots allotted to the farmers against land acquisition (5% or 6% or 7%) in planned village abadi Expansion scheme or in sectors.

- 27.1 Setback Ground coverage and FAR shall be as per the following table :-
S. No. Size of Plot (Sqmtr.) Ground Coverage (In %age) Front Setback (Mtr.) Rear Setback (Mtr.) Side Setback (Mtr.) Maximum FAR
1 Upto 50.0 75 1.5 1.5 - 1.8
2 51 to 75 75 1.5 2.0 - 1.8
3 76 to 120 75 2.0 2.4 - 1.8
4 121 to 200 75 3.0 2.4 - 1.8
5 201 to 300 75 3.5 3.0 - 1.8
6 301 to 400 65 4.0 3.0 3.0 1.8
7 401 to 500 65 4.5 3.5 3.0 1.8
8 501 to 750 60 5.0 3.5 3.0 1.5
Note:- (i) Maximum building height in all size of plots shall be 15 Metres.(ii)Total height shall be counted from top of drain to top of building without exception.(iii)In case the pemissible ground coverage is not achieved within setbacks, the setbacks of the preceding category may be followed. In special cases where ground coverage is not achieved in the preceding category also, then Chief Executive Officer may relax the setbacks to the extent he considers fit.(iv)In the Residential Plots with in the permissible FAR and Ground Coverage equivalent of 40 % area of rear Set Back construction shall be allowed on either side/both side in the rear set back.
27.2Note:- Basement shall be permitted within the building line only i.e. area after leaving setbacks.The internal height of the basement (floor to ceiling) shall be minimum 2.4 metre and maximum 4.5 metre and shall be used for parking and storage only.All formalities as per clause (viii) of sub regulation (2) of regulation 24.1will have to be completed for construction of basement.
27.3Use of the Plot. - On plots allotted in planned village expansion scheme or in sectors (5% or 6%or 7%):Non - Residential activities shall be allowed maximum upto 50 percent of the total permissible ground coverage on payment of prescribed charges and it should be a part of the following activities.....