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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(2)No person shall be appointed to a post in the Service, unless he possesses the qualifications and experience as specified against that post in Appendix 'B' but knowledge of Punjabi upto Matric level for all the posts shall be essential :Provided that where an appointment to a non-technical post is offered to a war hero, who has been discharged from defence service or para- military services account of disability suffered by him or by his widow or dependent member of his family under the instructions issued in this behalf by the State Government, the educational qualifications to be possessed by such persons shall be graduation from a recognized university and such a person shall also not be required to possess experience, if any, specified, therefor, at the time of initial recruitment.