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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(1) in Tamil Nadu Combined Development and Building Rules, 2019

(1)Rain Water Harvesting.- Effective measures shall be taken within each premises for conservation of rainwater, and rainwater-harvesting structures shall be provided as prescribed in Annexure - XXII of this Rule.