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[Cites 0, Cited by 0] [Section 37U(9)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(9)(v) in The Rajasthan Minor Mineral Concession Rules, 1986

(v)Local needs of habitant like school, creche, hospital, veterinary hospital, sanitation, drinking water etc. shall be considered positively.