Section 37U(9) in The Rajasthan Minor Mineral Concession Rules, 1986
(9)Corporate Social Responsibility: - (i) Regular health check up camps for the workers engaged in mines shall be organized;(ii)Occupational health surveillance program of the workers shall be undertaken periodically to observe any contractions due to exposure to dust and take corrective measures, if needed;(iii)Insurance cover to all workers engaged in mines shall be provided;(iv)Common vocational training center shall be setup at district level; and(v)Local needs of habitant like school, creche, hospital, veterinary hospital, sanitation, drinking water etc. shall be considered positively.