Section 13(2)(i) in The Marble Development And Conservation Rules, 2002

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Union of India - Subsection

Section 13(2)(i) in The Marble Development And Conservation Rules, 2002

(i)a degree in mining engineering or a post-graduate degree in geology granted by a University established or incorporated by or under an Act of Parliament or any institution recognised by the University Grants Commission established under section 4 of the University Grants Commission Act, 1956 (3 of 1956) or any qualification equivalent thereto; and

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Union of India - Subsection

Section 13(2)(i) in The Marble Development And Conservation Rules, 2002