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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Indian Institutes of Management Act, 2017

(2)The Central Government may, without prejudice to the provisions of this Act, if it considers so necessary and expedient, by notification, take such measures, which may be necessary for the smooth transfer of the existing Institute to the corresponding Institute.The Schedule[See section 4(1)]
Sl. No. Name of the State Name of the existing Institute Location Name of Institute incorporated under this Act
(1) (2) (3) (4) (5)
1. West Bengal Indian Institute of Management Calcutta,Society registered under the Societies Registration Act, 1860(21 of 1860). Kolkata Indian Institute of Management, Calcutta.
2. Gujarat Indian Institute of Management Ahmedabad, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Ahmedabad Indian Institute of Management, Ahmedabad.
3. Karnataka Indian Institute of Management Bangalore, aSociety registered under the Mysore Societies' Registration Act,1960 (17 of 1960). Bengaluru Indian Institute of Management, Bangalore.
4. Uttar Pradesh Indian Institute of Management Lucknow, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Lucknow Indian Institute of Management, Lucknow.
5. Madhya Pradesh Indian Institute of Management Indore, aSociety registered under the Madhya Pradesh SocietiesRegistration Act, 1973 (44 of 1973). Indore Indian Institute of Management, Indore.
6. Kerala Indian Institute of Management Kozhikode, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Kozhikode Indian Institute of Management, Kozhikode.
7. Meghalaya Rajiv Gandhi Indian Institute of ManagementShillong, a Society registered under the Societies RegistrationAct, 1860 (21 of 1860). Shillong Indian Institute of Management, Shillong.
8. Haryana Indian Institute of Management Rohtak, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Rohtak Indian Institute of Management, Rohtak.
9. Jharkhand Indian Institute of Management Ranchi, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Ranchi Indian Institute of Management, Ranchi.
10. Chhattisgarh Indian Institute of Management Raipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Raipur Indian Institute of Management, Raipur.
11. Tamil Nadu Indian Institute of Management Tiruchirappalli,a Society registered under the Tamil Nadu Societies RegistrationAct, 1975. Tiruchirappalli Indian Institute of Management,Tiruchirappalli.
12. Uttarakhand Indian Institute of Management Kashipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Kashipur Indian Institute of Management, Kashipur.
13. Rajasthan Indian Institute of Management Udaipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Udaipur Indian Institute of Management, Udaipur.
14. Punjab Indian Institute of Mangement Amritsar, aSociety resigtered under the Societies Registration Act, 1860(21 of 1860). Amritsar Indian Institute of Management, Amritsar.
15. Himachal Pradesh H.P. Indian Institute of Management Sirmaur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Sirmaur Indian Institute of Management, Sirmaur.
16. Odisha Indian Institute of Management Sambalpur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Sambalpur Indian Institute of Management, Sambalpur.
17. Andhra Pradesh Indian Institute of Management Visakhapatnam, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Visakhapatnam Indian Institute of Management, Visakhapatnam.
18. Maharashtra Indian Institute of Management Nagpur, aSociety Registered under the Societies Registration Act, 1860(21 of 1860). Nagpur Indian Institute of Management, Nagpur.
19. Bihar Indian Institute of Management BodhGaya, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Bodhgaya Indian Institute of Management, Bodhgaya.
20. Jammu and Kashmir Indian Institute of Management Jammu, a Societyregistered under the Jammu and Kashmir Societies RegistrationAct, 1998 (VI of 1998.) Jammu Indian Institute of Management, Jammu.
21. Maharashtra National Institute of Industrial Engineering,Mumbai, a Society registered under theSocieties Registration Act, 1860 (21 of 1860) Mumbai Indian Institute of Management, Mumbai