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Union of India - Section

Section 39 in The Indian Institutes of Management Act, 2017

39. Transitional provisions.

(1)Notwithstanding anything contained in this Act:-
(a)the Board of every Institute functioning as such immediately before the commencement of this Act shall continue to so function until a new Board is constituted for that Institute under this Act, but on the constitution of a new Board under this Act, the members of the Board holding office before such constitution shall cease to hold office;
(b)every Academic Council or Faculty Council, as the case may be, constituted in relation to every Institute before the commencement of this Act shall be deemed to be the Academic Council constituted under this Act until an Academic Council is constituted under this Act for that Institute, but on the constitution of the new Academic Council under this Act, the members of the Academic Council or Faculty Council, as the case may be, holding office before such constitution shall cease to hold office;
(c)until the first regulations are made under this Act, the rules, and bye-laws of each Institute as in force, immediately before the commencement of this Act shall continue to apply to the Institute in so far as they are not inconsistent with the provisions of this Act.
(d)the Board of National Institute of Industrial Engineering, Mumbai, functioning as such immediately before the commencement of the Indian Institutes of Management (Amendment)Act, 2023 shall continue to so function until a new Board is constituted for that Institute under this Act, but on such constitution of a new Board under this Act, the Members of the Board holding office before such constitution shall cease to hold office;
(e)the Academic Council constituted in relation to National Institute of Industrial Engineering, Mumbai, before the commencement of the Indian Institutes of Management (Amendment)Act, 2023 shall continue to so function until a newAcademic Council is constituted for that Institute under this Act, but on the constitution of a newAcademic Council under thisAct, theAcademic Council of the National Institute of Industrial Engineering, Mumbai shall cease to function;
(f)until the first regulations in relation to National Institute of Industrial Engineering, Mumbai are made under thisAct, the rules and bye-laws of the National Institute of Industrial Engineering, Mumbai as in force immediately before the commencement of the Indian Institutes of Management (Amendment) Act, 2023 shall continue to apply to the National Institute of Industrial Engineering, Mumbai with necessary modifications and adaptations insofar as they are not inconsistent with the provisions of this Act.
(2)The Central Government may, without prejudice to the provisions of this Act, if it considers so necessary and expedient, by notification, take such measures, which may be necessary for the smooth transfer of the existing Institute to the corresponding Institute.The Schedule[See section 4(1)]
Sl. No. Name of the State Name of the existing Institute Location Name of Institute incorporated under this Act
(1) (2) (3) (4) (5)
1. West Bengal Indian Institute of Management Calcutta,Society registered under the Societies Registration Act, 1860(21 of 1860). Kolkata Indian Institute of Management, Calcutta.
2. Gujarat Indian Institute of Management Ahmedabad, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Ahmedabad Indian Institute of Management, Ahmedabad.
3. Karnataka Indian Institute of Management Bangalore, aSociety registered under the Mysore Societies' Registration Act,1960 (17 of 1960). Bengaluru Indian Institute of Management, Bangalore.
4. Uttar Pradesh Indian Institute of Management Lucknow, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Lucknow Indian Institute of Management, Lucknow.
5. Madhya Pradesh Indian Institute of Management Indore, aSociety registered under the Madhya Pradesh SocietiesRegistration Act, 1973 (44 of 1973). Indore Indian Institute of Management, Indore.
6. Kerala Indian Institute of Management Kozhikode, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Kozhikode Indian Institute of Management, Kozhikode.
7. Meghalaya Rajiv Gandhi Indian Institute of ManagementShillong, a Society registered under the Societies RegistrationAct, 1860 (21 of 1860). Shillong Indian Institute of Management, Shillong.
8. Haryana Indian Institute of Management Rohtak, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Rohtak Indian Institute of Management, Rohtak.
9. Jharkhand Indian Institute of Management Ranchi, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Ranchi Indian Institute of Management, Ranchi.
10. Chhattisgarh Indian Institute of Management Raipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Raipur Indian Institute of Management, Raipur.
11. Tamil Nadu Indian Institute of Management Tiruchirappalli,a Society registered under the Tamil Nadu Societies RegistrationAct, 1975. Tiruchirappalli Indian Institute of Management,Tiruchirappalli.
12. Uttarakhand Indian Institute of Management Kashipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Kashipur Indian Institute of Management, Kashipur.
13. Rajasthan Indian Institute of Management Udaipur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Udaipur Indian Institute of Management, Udaipur.
14. Punjab Indian Institute of Mangement Amritsar, aSociety resigtered under the Societies Registration Act, 1860(21 of 1860). Amritsar Indian Institute of Management, Amritsar.
15. Himachal Pradesh H.P. Indian Institute of Management Sirmaur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Sirmaur Indian Institute of Management, Sirmaur.
16. Odisha Indian Institute of Management Sambalpur, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Sambalpur Indian Institute of Management, Sambalpur.
17. Andhra Pradesh Indian Institute of Management Visakhapatnam, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Visakhapatnam Indian Institute of Management, Visakhapatnam.
18. Maharashtra Indian Institute of Management Nagpur, aSociety Registered under the Societies Registration Act, 1860(21 of 1860). Nagpur Indian Institute of Management, Nagpur.
19. Bihar Indian Institute of Management BodhGaya, aSociety registered under the Societies Registration Act, 1860(21 of 1860). Bodhgaya Indian Institute of Management, Bodhgaya.
20. Jammu and Kashmir Indian Institute of Management Jammu, a Societyregistered under the Jammu and Kashmir Societies RegistrationAct, 1998 (VI of 1998.) Jammu Indian Institute of Management, Jammu.
21. Maharashtra National Institute of Industrial Engineering,Mumbai, a Society registered under theSocieties Registration Act, 1860 (21 of 1860) Mumbai Indian Institute of Management, Mumbai