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Union of India - Section

Section 79 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

79. Date from which pension becomes payable.

(1)Subject to the provisions of Regulations 8 and 63, a pension other than family pension shall become payable from the date on which an employee of the Commission ceases to be borne on the establishment.
(2)Pension including family pension shall be payable for the day on which its recipient dies.