Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of Uttar Pradesh - Subsection Section 177(x) in The General Rules (Criminal), 1977 (x)annual statement in Form No. 44 showing the disposition by various criminal courts under the Probation of Offenders Act, 1958.
