Section 14(1)(a) in National Financial Reporting Authority (Manner of Appointment and other Terms and Conditions of Service of Chairperson and Members) Rules, 2018

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(a)for a full-time member, shall be the chairperson and in case of absence of chairperson, the Central Government; and

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