Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(1) in The Haryana Cattle Fairs Act, 1970 (1)The fair officer may order the ejectment of any person from the site allotted to him in the fair area if such person contravenes any of the provisions of this Act or the rules made thereunder.
