Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 14 in The Haryana Cattle Fairs Act, 1970

14. Ejectment of allottees.

(1)The fair officer may order the ejectment of any person from the site allotted to him in the fair area if such person contravenes any of the provisions of this Act or the rules made thereunder.
(2)If any person, fails without reasonable cause to comply with an order made under sub-section (1), the fair officer may take possession of the site and may for that purpose use such force as may be necessary.