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[Cites 0, Cited by 0] [Section 929] [Entire Act]

Bengal Presidency - Subsection

Section 929(g) in Police Regulations, Bengal , 1943

(g)Mess dress. - Mess dress shall be worn at official public entertainments by night or when an officer is invited to meet the Viceroy, Governor or Commander-in-Chief at dinner or at an official function by night, unless full dress is specially ordered and when dining military, naval or air force messes.