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Bengal Presidency - Section

Section 929 in Police Regulations, Bengal , 1943

929. Review Order.

(a)In Bengal, Review Order comprises helmet by day or forage cap with khaki cap cover by night, khaki jacket, breeches, field boots with spurs, khaki shirt, blue tie, Sam Browne belt and sword, with medals and decorations. This uniform will be worn whenever full dress or Review Order mounted or dismounted, is ordered.
(b)Undress uniform. - Undress uniform consists of the uniform specified above with the exception of medals and decorations and Indian title badges. Ribbons only will be worn. This dress will be worn when meeting, escorting or keeping the line of road for the Viceroy or Governor on the occasion of private arrivals and departures, in command of armed men other than guards of honour or ceremonial or inspection parades and on all other occasions when ordered. It shall also be worn by officers meeting or paying formal official calls on the Inspector-General and Deputy Inspector-General when the latter are visiting districts on inspection. During inspection by the Inspector-General or a Deputy Inspector-General, officers shall ordinarily wear informal working dress but the inspecting officer should be consulted. In office the Sam Browne belt need not be worn.
(c)Wearing of swords with undress uniform. - Except on formal occasions, such as the arrival or departure of a high official, or when in command of a force of police, swords will not ordinarily be worn with undress uniform. If the sword is not worn, the sword frog shall be detached from the belt.
(d)Officers attending the private arrival or departure of the Viceroy and Governor at railway stations, steamer ghats, etc., and not actually employed on escort or guard duty, shall wear undress uniform.
(e)Khaki jacket and trousers (slacks) may be worn on inspection duty, on duty in towns, when attending Court to give evidence or to prosecute case, at conferences and committee meetings and by Railway Police Officers when escorting the Viceroy or Governor by train. They shall, however, wear review order at stations where the arrival or departure is public.
(f)Informal working dress. - Any suitable combination of this may be worn for duty in the mufassil, such as inspections and supervision of cases. At headquarters it may be worn for ordinary parades and for office. Mufti also permissible for wear in office.
(g)Mess dress. - Mess dress shall be worn at official public entertainments by night or when an officer is invited to meet the Viceroy, Governor or Commander-in-Chief at dinner or at an official function by night, unless full dress is specially ordered and when dining military, naval or air force messes.