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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(b) in The Rajasthan Homoeopathic Medicine Rules, 1971

(b)The Chairman shall be entitled to receive Rs. 150/- p.m. as conveyance allowance and a telephone at his residence at the cost of the Board subject to the same conditions as applicable to a Deputy Secretary to the Government.