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State of Rajasthan - Section

Section 12 in The Rajasthan Homoeopathic Medicine Rules, 1971

12. Allowances etc. of Chairman and members.

(a)Conveyance charges shall be given to the members who are residents of the place of the meeting @ Rs. 7/- per day and the persons who are not resident of the place of meeting shall be given daily allowance of Rs. 20/- per day, in addition to the only 1st Class Railway fare from their place of residence to the place of meeting and back.
(b)The Chairman shall be entitled to receive Rs. 150/- p.m. as conveyance allowance and a telephone at his residence at the cost of the Board subject to the same conditions as applicable to a Deputy Secretary to the Government.