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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(ii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(ii)A candidate shall be allowed only one chances to appear as a regular candidate to pass the First/Second/Third/Final Year Examination (except A.M.B.) Courses: