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[Cites 0, Cited by 0] [Section 236(3)] [Section 236] [Entire Act]

State of Gujarat - Subsection

Section 236(3)(a) in The Gujarat Panchayats Act, 1993

(a)In Addition to the District Panchayat Service Selection Committee, the State Government may appoint in each district a District Primary Education Staff Selection Committee for the recruitment of primary teachers and such other staff in connection with primary education as may be prescribed.