Section 25 in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016
25. Certificate to be shown to persons on demand.
(1)Any person registered under this Act shall at all times, on demand, produce and show his certificate of registration to any of the following persons, namely:(a)The prescribed authority or any other officer duly authorized by him in this behalf;(b)Any authority authorized by the Government or any officer authorized by the Director Tourism, Arunachal Pradesh; and(c)Any bona-fide customer.(2)Any person who refuses on demand to show his certificate to, or allowed to be read by, any of the persons authorized to demand it, shall be punishable with fine not exceeding five thousand rupees.
