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State of Bihar - Section

Section 31 in Patna University Act, 1976

31. The Planning and Evaluation Committee.

- There shall be a Planning and Evaluation Committee for the purpose of preparing plan and programme for development and improvements of the University and in its courses of study, for reviewing and evaluating, from time to time, the progress achieved in such plans and programme; 1[testing and evolving new methods of teaching, and for consultation and exchange of information with similar organisation, other Universities and research institutes for all or any of these purposes.
(2)The Committee shall consist of the following members :-
(a)The Vice-Chancellor;
(b)The Pro-Vice-Chancellor;
(c)One person to be nominated by the State Government;
(d)Three Deans of Faculties to be appointed in the manner as prescribed by the Statutes,
(e)Two members of the Syndicate to be nominated by it;
(f)Two members of the Academic Council to be nominated by it;
(g)Three heads of Departments to be nominated by the Vice-Chancellor every year, by rotation;
(h)Two such members representing academic interests and professions as may be co-opted by the Committee either by rotation every year or according to subject or subjects as may be required,
(3)The Registrar shall act as the Secretary to the Committee.
(4)The term of office of members, other than ex-officio members, shall be of three year's duration, except where otherwise provided.