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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(a) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(a)Book value/written down value subject to a minimum of 20% of the cost of retrievable and reusable materials but not used in the new site.