Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

5. Observance of Government's policies.

- Every employee shall, at all times-
(i)act in accordance with the Government's policies regarding age of marriage, preservation of environment, protection of wild life and cultural heritage;
(ii)observe the Government's policies regarding prevention of crime against women.