Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003 (i)act in accordance with the Government's policies regarding age of marriage, preservation of environment, protection of wild life and cultural heritage;
