Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(1)(a) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008 (a)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee.