Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 3 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

3. Admissions to Professional Diploma Courses.

(1)Admissions to the First Year of the Professional Diploma Courses shall be given, by the Admission Committee constituted under section 4 of the Act, as under, namely:-
(a)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee.
(b)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.
(2)The Admission Committee shall guide, supervise and control the entire process of admission of candidates to the Professional Diploma Courses in the Professional Educational Colleges or Institutions.